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State of Punjab - Section

Section 248 in Punjab Jail Manual, 1996

248. Procedure in relieving guards over female prisoners.

- In the case of jails, wards and other compartments set apart for female prisoners, at each change of warders, the relieved and relieving head warders shall, without entering the wards, cells, compartments or enclosures occupied by female prisoners, ascertain from the female warders that all the female prisoners who should be confined therein, are present.