Supreme Court - Daily Orders
The State Of Rajasthan vs Yadavendra Shandilya on 25 October, 2019
Bench: Arun Mishra, S. Ravindra Bhat
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ITEM NO.51 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31154-
31155/2017
(Arising out of impugned final judgment and order dated 26-02-2016
in CWP No. 10246/2013 21-08-2017 in CRP No. 275/2016 passed by the
High Court Of Judicature For Rajasthan At Jaipur)
THE STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
YADAVENDRA SHANDILYA & ORS. Respondent(s)
WITH
SLP(C) No. 6014-6015/2018 (XV)
IA No. 24791/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 6600-6601/2018 (XV)
IA No. 27239/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 23499/2019 (XV)
SLP(C) No. 11139/2019 (XV)
Diary No(s). 20519/2019 (XV)
FOR CONDONATION OF DELAY IN FILING ON IA 150225/2019
FOR CONDONATION OF DELAY IN REFILING ON IA 150226/2019
FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 150226/2019
FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 150226/2019
FOR EXEMPTION FROM FILING O.T. ON IA 150227/2019
IA No. 150225/2019 - CONDONATION OF DELAY IN FILING
IA No. 150226/2019 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 150227/2019 - EXEMPTION FROM FILING O.T.)
Date : 25-10-2019 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.10.26
11:42:40 IST
Reason:
Counsel for the
parties Dr. Manish Singhvi, Sr. Adv.
Mr. Satyendra Kumar, Adv.
Mr. Shailja Nanda Mishra, Adv.
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Mr. Harsha Vinoy, Adv.
Mr. Arpit Parkash, Adv.
Mr. Sandeep Kumar Jha, Adv.
Mr. Milind Kumar, AOR
Mr. Nikhil Singhvi, Adv.
Ms. Manpreet Kaur, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Rohit K. Singh, AOR
Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Mr. Aakarsh Kamra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioners seeking adjournment due to personal difficulty. List after one week.
(JAYANT KUMAR ARORA) (PRADEEP KUMAR) COURT MASTER COURT MASTER