Supreme Court - Daily Orders
Radha Soami Satsang Beas vs State Of Up . on 11 November, 2016
Bench: Anil R. Dave, A.M. Khanwilkar
ITEM NO.12 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).25857/2016
(Arising out of impugned final judgment and order dated 19/04/2016
in WP No.3741/1992 passed by the High Court Of Judicature at
Allahabad)
RADHA SOAMI SATSANG BEAS Petitioner(s)
VERSUS
STATE OF UP & ORS. Respondent(s)
(With interim relief and office report)
Date : 11/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Nayyar K.,Adv.
For Mr. Ritesh Khatri,Adv.
For Respondent(s) Ms. Yogmaya M.G.,Adv.
No.2 Mr. Gurpreet Singh,Adv.
For Mr. Vishnu Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letters circulated by the learned counsel for the parties seeking adjournment, list the matter on 5th December, 2016.
In the meantime, counter affidavit shall be filed by the served respondent.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2016.11.12 13:40:32 IST Reason: