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Kerala High Court

C.B.M. Warrier vs Union Of India on 25 March, 2025

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) No.3854/2025                        1/4                         Order Date : 25-03-2025

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Tuesday, the 25th day of March 2025 / 4th Chaithra, 1947
                              WP(C) NO. 3854 OF 2025
   PETITIONER(S):

      1. C.B.M. WARRIER, AGED 86 YEARS, CHANDINI, KOTOOLI POST, PARAYAN
         CHERI, KOZHIKODE., PIN-673016
      2. A.S. NARAYANA MOORTHY, G-163, PANAMPILLY NAGAR, KOCHI, ERNAKULAM.,
         PIN-682036
      3. R. LOKANATHAN, 37/2951, KAILASAM, PLRA-66, PONOTH LANE, PONOTH ROAD,
         KALOOR, KOCHI, ERNAKULAM., PIN-682017
      4. K. SANKARANARAYANAN, 27/2876, BHAVANS SCHOOL ROAD, KADAVANTHRA,
         KOCHI, ERNAKULAM, PIN 682020
      5. R. KRISHNAN, ROSE GARDENS, NORTH OF IRON BRIDGE, ALAPPUZHA,
         PIN-688011
      6. V.P. NARAYANAN, FLAT NO.1-D, NATIONAL SIGNATURE, CHERANALLUR, KOCHI,
         ERNAKULAM, PIN-682034
      7. DIVYA RAVINDRAN, HOUSE NO. 258, 1ST FLOOR, 15TH CROSS ROAD,
         GIRINAGAR, KADAVANTHRA, KOCHI, ERNAKULAM, PIN-682020
      8. P.K. BIJU, E1, 2ND FLOOR, LUCY'S ARCADE, OLD RAILWAY STATION ROAD,
         KOMBARA, ERNAKULAM, PIN-682018
      9. R. SREEJITH, E2, LUCY'S ARCADE, OLD RAILWAY STATION ROAD, KOMBARA,
         ERNAKULAM, PIN-682018

   RESPONDENT(S):

      1. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
         LAW AND JUSTICE, 4TH FLOOR, A-WING, SHASTRI BHAWAN, NEW DELHI., PIN
         - 110001
      2. INCOME TAX APPELLATE TRIBUNAL, 1ST FLOOR, BLOCK C-I & C-II, KENDRIYA
         BHAVAN, KAKKANAD, COCHIN, ERNAKULAM, REPRESENTED BY ITS ASSISTANT
         REGISTRAR., PIN - 682037
      3. DRAWING AND DISBURSEMENT OFFICER, INCOME TAX APPELLATE TRIBUNAL, 1ST
         FLOOR, BLOCK C-I & C-II, KENDRIYA BHAVAN, KAKKANAD, COCHIN,
         ERNAKULAM, PIN - 682037
      4. VICE PRESIDENT, BENGALURU ZONE, ITAT, BENGALURU, NO.51, BEHIND JAI
         BHAWAN, 1ST CROSS ROAD, 4TH T BLOCK, TILAK NAGAR, JAYANAGAR,
         BENGALURU, PIN-560041
      5. PRESIDENT, ITAT, MUMBAI BENCH, PRATISHTHA, BHAVAN, 3RD & 4TH FLOORS,
         101, M. K. ROAD, MUMBAI, MAHARASHTRA (SOUGHT TO BE IMPLEADED)


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to (i) direct the 2nd respondent to list only single member cases
   for hearing before itat, cochin, pending final outcome of the
   'jurisdictional question' relating to the vires of the present system of
   hearing conducted at itat, cochin; (ii) direct the 2nd respondent to
   consider and accept the request made by the assessees or their authorised
 WP(C) No.3854/2025                    2/4                       Order Date : 25-03-2025

   representatives, seeking for physical hearing of the appeals before the
   permanent division bench of ITAT, cochin; (iii) stay the operation of
   Exhibit P8 notice issued by the 3rd respondent, until further orders of
   this Hon'ble Court; pending disposal of this writ petition (civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   30.01.2025, upon hearing the arguments of SRI. JOSEPH MARKOSE (SR.) along
   with M/S3 RAJA KANNAN, M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI, JOSON
   MANAVALAN, KURYAN THOMAS & PAULOSE C. ABRAHAM, Advocates for the
   petitioners, the court passed the following:
 WP(C) No.3854/2025                          3/4                         Order Date : 25-03-2025




                              BECHU KURIAN THOMAS, J.
                             ---------------------------------------
                               W.P.(C). No.3854 OF 2025
                             ---------------------------------------
                          Dated this the 25th day of March, 2025


                                          ORDER

The learned Standing Counsel takes notice for the additional 5 th respondent and seeks time to file a statement.

Post on 10.06.2025.

Sd/-

BECHU KURIAN THOMAS JUDGE Jka/25.03.25.

WP(C) No.3854/2025 4/4 Order Date : 25-03-2025 APPENDIX OF WP(C) 3854/2025 Exhibit P1 TRUE COPY OF THE CAUSE LIST DATED 03.01.2025 PREPARED BY THE 2ND RESPONDENT, IN RESPECT OF THE HEARING OF APPEALS LISTED BEFORE ITAT, COCHIN, FROM 06.01.2025 TO 10.01.2025 Exhibit P2 TRUE COPY OF THE CAUSE LIST DATED 21.01.2025 PREPARED BY THE 2ND RESPONDENT, IN RESPECT OF THE HEARING OF APPEALS LISTED BEFORE ITAT, COCHIN, FOR 24.01.2025 Exhibit P3 TRUE COPY OF THE CAUSE LIST DATED 24.01.2025 PREPARED BY THE 2ND RESPONDENT, IN RESPECT OF THE HEARING OF APPEALS LISTED BEFORE ITAT, COCHIN, FOR 27.01.2025 Exhibit P4 TRUE COPY OF THE LETTER DATED 06.01.2025 FILED BY A GROUP OF AUTHORISED REPRESENTATIVES BEFORE THE 1ST RESPONDENT Exhibit P5 TRUE COPY OF THE POSTAL RECEIPT DATED 17.01.2025 EVIDENCING THE FILING OF EXHIBIT P4 LETTER BEFORE THE 1ST RESPONDENT Exhibit P6 TRUE COPY OF THE POSTAL RECEIPT DATED 17.01.2025 EVIDENCING THE FILING OF EXHIBIT P4 LETTER BEFORE THE PRESIDENT, ITAT, MUMBAI Exhibit P7 TRUE COPY OF THE POSTAL RECEIPT DATED 17.01.2025 EVIDENCING THE FILING OF EXHIBIT P4 LETTER BEFORE THE VICE-PRESIDENT, ITAT, BANGALORE Exhibit P8 TRUE COPY OF THE NOTICE DATED 24.01.2025 ISSUED BY THE 3RD RESPONDENT