Madhya Pradesh High Court
Narendra Singh Yadav vs The State Of Madhya Pradesh on 1 December, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42031 of 2022 (NARENDRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-12-2023 List this case along with MCRC No.43162/2022.
(MILIND RAMESH PHADKE) JUDGE Chandni Signature Not Verified Signed by: CHANDNI NARWARIYA Signing time: 02-Dec-23 11:35:32 AM