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State of Tamilnadu - Section

Section 14 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

14. Age of retirement and re-employment.

- An employee of Groups A, B and C shall retire from the University service on the last day of the month in which he completes his 58th year of age in respect of non-teaching and at the end of academic year in which he completes his 60th year of age in respect of teaching staff. Group 'D' employee shall retire on the last day of the month in which he completes 60th year of age.