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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(iii) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(iii)After such certificate the Secretary shall cause the name of successful candidates to be published in the Gazette and in such newspapers as the Bar Council may select.