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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(2) in Telangana Shops and Establishments Act, 1988

(2)Any employee may be required or allowed to work in a shop for any period in excess of the limit fixed under subsection (1) on payment of over-time wages, subject to a maximum period of six hours in a week.