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Madhya Pradesh High Court

Anil Yadav vs C.B.I. Bhopal on 24 August, 2015

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         Criminal Appeals No.670, 674 and 702 of 2014
      24.08.2015
          Shri Gagan Parashar, learned counsel for appellant
      Anil Yadav.
           Shri Deepak Rawal, learned Assistant Solicitor General
      for the respondent / CBI.

After arguing at length, learned counsel for the appellant prays for withdrawal of the application (IA No.5105/2015, IA No.5102/2015 and IA No.5103/2015) for modification of Court order dated 19.01.2015.

Prayer allowed.

The aforesaid application for modification is dismissed as withdrawn.



        (P.K. Jaiswal)                         (D.K. Paliwal)
            Judge                                 Judge

rcp