Madhya Pradesh High Court
Anil Yadav vs C.B.I. Bhopal on 24 August, 2015
1
Criminal Appeals No.670, 674 and 702 of 2014
24.08.2015
Shri Gagan Parashar, learned counsel for appellant
Anil Yadav.
Shri Deepak Rawal, learned Assistant Solicitor General
for the respondent / CBI.
After arguing at length, learned counsel for the appellant prays for withdrawal of the application (IA No.5105/2015, IA No.5102/2015 and IA No.5103/2015) for modification of Court order dated 19.01.2015.
Prayer allowed.
The aforesaid application for modification is dismissed as withdrawn.
(P.K. Jaiswal) (D.K. Paliwal)
Judge Judge
rcp