Delhi High Court - Orders
Mm/S Vega Auto Accessories (P) Ltd vs S.K. Jain Bros. Helmet (I) Pvt. Ltd on 21 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 837/2017
MM/S VEGA AUTO ACCESSORIES (P) LTD. ..... Plaintiff
Through Ms.Diva Arora Menon, Mr.Mudit
Tayal and Ms.Kriti Kakar, Advs.
versus
S.K. JAIN BROS. HELMET (I) PVT. LTD. ..... Defendant
Through Ms.Ishani Chandra, Mr.Sagar
Chandra and Ms.Srijan Uppar, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 21.02.2019 IA No. 9625/2018 & 2165/2018 Learned counsel for the plaintiff/applicant states that in terms of the compromise arrived at between the parties before the Division Bench these two applications are to be withdrawn. Accordingly, the applications are dismissed as withdrawn.
JAYANT NATH, J FEBRUARY 21, 2019/n