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Delhi High Court - Orders

Mm/S Vega Auto Accessories (P) Ltd vs S.K. Jain Bros. Helmet (I) Pvt. Ltd on 21 February, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~OS-5
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(COMM) 837/2017

      MM/S VEGA AUTO ACCESSORIES (P) LTD. ..... Plaintiff
                   Through    Ms.Diva Arora Menon, Mr.Mudit
                   Tayal and Ms.Kriti Kakar, Advs.

                          versus

      S.K. JAIN BROS. HELMET (I) PVT. LTD.         ..... Defendant
                      Through    Ms.Ishani Chandra, Mr.Sagar
                      Chandra and Ms.Srijan Uppar, Advs.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                          ORDER

% 21.02.2019 IA No. 9625/2018 & 2165/2018 Learned counsel for the plaintiff/applicant states that in terms of the compromise arrived at between the parties before the Division Bench these two applications are to be withdrawn. Accordingly, the applications are dismissed as withdrawn.

JAYANT NATH, J FEBRUARY 21, 2019/n