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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(8)(a) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(a)Every member shall hold office for a term of two years from the date on which he assumes office but no member shall hold office for more than two terms;