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Supreme Court - Daily Orders

Central Board Of Trustees (Epfo) vs Manjunath Rao T on 29 June, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.31                            COURT NO.6                     SECTION IVA

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No........./2016
                                            CC No. 9294/2016
     (Arising out of impugned final judgment and order dated 30/11/2015
     in WP No. 33026/2015 passed by the High Court of Karnataka at
     Bangalore)

     CENTRAL BOARD OF TRUSTEES (EPFO)                                      Petitioner(s)

                                                   VERSUS

     MANJUNATH RAO T                                                       Respondent(s)

     (With application for condonation of delay in filing SLP)


     Date : 29/06/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Ms. Aparna Bhat, A.O.R.
                                      Ms. Runjun, Adv.

     For Respondent(s)


                            UPON hearing counsel the Court made the following
                                              O R D E R

Delay condoned.

Application seeking exemption from filing certified copy of the impugned order is allowed. We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.

Signature Not Verified

Digitally signed by
KALYANI GUPTA
Date: 2016.07.04
17:24:33 IST
Reason:




                          [KALYANI GUPTA]                              [SHARDA KAPOOR]
                            COURT MASTER                                 COURT MASTER