Supreme Court - Daily Orders
Central Board Of Trustees (Epfo) vs Manjunath Rao T on 29 June, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.31 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No........./2016
CC No. 9294/2016
(Arising out of impugned final judgment and order dated 30/11/2015
in WP No. 33026/2015 passed by the High Court of Karnataka at
Bangalore)
CENTRAL BOARD OF TRUSTEES (EPFO) Petitioner(s)
VERSUS
MANJUNATH RAO T Respondent(s)
(With application for condonation of delay in filing SLP)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Aparna Bhat, A.O.R.
Ms. Runjun, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing certified copy of the impugned order is allowed. We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by KALYANI GUPTA Date: 2016.07.04 17:24:33 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER