Madhya Pradesh High Court
Smt. Rekha Shrivastava vs Virendra Kumar on 19 June, 2014
M.Cr.C. No. 15186/2013
19/06/2014
Shri Parag S. Chaturvedi, Advocate for the applicants.
Shri S.K. Tiwari, Advocate for the respondent.
Heard on the question of admission. Admit.
Also heard on I.A. No. 25168/2013, an application for grant of stay.
Considering the facts and circumstances of the case, further proceedings pending before the JMFC Class-I Waidan District Singroli in complaint case no. 1617/2013 shall remain stayed till next date of hearing.
List for final hearing after service of the notice in week commencing 4th of August, 2014.
C.C as per rules.
(G.S. Solanki) Judge navin