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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in First Statutes of the University of Udaipur

(2)The Academic Council shall determine the establishment, amalgamation, sub-division or abolition of Faculties or Departments:Provided that if additional funds are required, prior approval of the Board shall be obtained.