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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1) in Swami Rama Himalayan University Act, 2012

(1)The Finance Committee shall consist of :-
(a)the Vice-Chancellor - Chairman;
(b)the Finance Officer - Secretary;
(c)the Principal Secretary/Secretary, Govt. of Uttarakhand, Department of Finance;
(d)such other members as may be prescribed in the Statutes.