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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttarakhand - Subsection

Section 84(c) in Uttarakhand Panchayati Raj Act, 2016

(c)any other tax which the State Legislature has the powers under the Constitution, including Article 277 thereof, to impose in the State and of which imposition by the Kshettra Panchayat has been authorized by the State Government.