Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19A(b) in The Court Fees Act, 1870

(b)substitute another stamp for denoting the court-fee which should have been paid thereon; and