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Jharkhand High Court

Babulal Marandi vs Speaker on 21 December, 2021

Author: Ravi Ranjan

Bench: Chief Justice, Sujit Narayan Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI

                       W. P. (C) No. 3687 of 2020
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Babulal Marandi .... .... Petitioner Versus Speaker, Jharkhand Vidhan Sabha, Ranchi & Anr. .... .... Respondents With W. P. (C) No. 3654 of 2020

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Bharatiya Janata Party through its Chief Whip .... .... Petitioner Versus The Hon'ble Speaker, 5th Jharkhand Vidhan Sabha, Ranchi & Ors. .... .... Respondents

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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioners : Mr. R.N. Sahay, Sr. Advocate Mr. Yashvardhan Sahay, Advocate [in W.P. (C) No.3687/2020] : Mr. R. Venkataramani, Sr. Advocate M/s Indrajit Sinha, Kumar Harsh, Advocates [in W.P.(C) No.3654/20] For the Resp. Nos.1 & 3 : Mr. Rajiv Ranjan, Sr. Advocate Mr. Piyush Chitresh, Advocate Mr. Anil Kumar, Advocate For Election Commission: Dr. Ashok Kumar Singh, Advocate Mr. Akash Deep, Advocate For the Intervenor : Mr. Siddharth Ranjan, A.C. to Mr. Sumeet Gadodia, Advocate

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Oral Order 12 / Dated 21.12.2021 We have heard the parties.

It appears that the matter has already been decided and direction was made to implead the Secretary, Vidhan Sabha, as a party respondent, which was the prayer made in the Interlocutory Application, but the sentence that interlocutory application stands disposed of is not written in the order.

With the consent of the parties it is held that the Interlocutory Application No. 208 of 2021 already stood disposed of vide order dated 19.01.2021.

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I.A. No. 6915 of 2021 in W.P.(C) No. 3654 of 2020 As prayed on behalf of the respondents in the presence of the learned counsel for the writ petitioners, this Interlocutory Application will be considered on 19.01.2022.

It is made clear that if the respondent wants to make a response to it on affidavit then it should be done by 12.01.2022 but after serving a copy upon the writ petitioner well in advance.

Put up this matter on 19.01.2022.

(Dr. Ravi Ranjan, C.J.) DS/APK (Sujit Narayan Prasad, J.)