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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(e) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(e)Plans and estimates upto Rs. 25,000/- for the construction of building may be scrutinized and countersigned by the Inspector of Schools of the district concerned if the same are prepared by a qualified Engineer/Overseer.