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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(2)(h) in Himachal Pradesh Para-Veterinary Council Act, 2010

(h)to promote an effective link between Para-veterinary Education, Veterinary Education and Veterinary System of Medicine and to promote research and development in these subjects;