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[Cites 0, Cited by 1] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(2) in Kerala University Act, 1969

(2)Appointment to the post of principal in a private college shall be made by the governing body or managing council,as the case may be, from among teachers of the college or of all the colleges, as the case may be, or, if there is no suitable person in such college or colleges, from other persons.