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[Cites 0, Cited by 0] [Section 6E] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6E(3) in The Jammu and Kashmir Cinematograph Act, 1989

(3)The Exhibition of a film, in respect of which an "A" certificate has been granted, to children below the age of three years accompanying their parents or guardians shall not be deemed to be an offence within the meaning of this section.]