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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(a) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(a)to assist in administering and managing the faculties. Departments, Schools, Centers, Institutes and such other outfits and bodies for research, education and instructions as are necessary for the furtherance of the objects of the University;