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State of Uttar Pradesh - Section

Section 450 in Uttar Pradesh Municipal Corporation Act, 1959

450. Discharging fire-arms, etc.

- No one shall discharge fire-arms or let off fire-works or fire-balloons or engage in a game, in such a manner as to cause, or to be likely to cause, danger to persons passing by or dwelling or working in the neighbourhood, or risk of injury to property.