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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(2)(b) in The Bihar Prohibition Act, 1938

(b)prescribing the powers to be exercised and the duties to be performed by paid and honorary prohibition authorities in furtherance of the objects of this Act, the area in which such powers and duties shall be exercised and performed, the conditions of service of such authorities and their relation with each other;