Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(1)(v) in The Goa Command Area Development Act, 1997

(v)When an area is irrigated unauthorisedly by breaching or cross bunding an "irrigation" system;