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[Cites 0, Cited by 0] [Section 674] [Entire Act]

State of Madhya Pradesh - Subsection

Section 674(1) in Criminal Courts - Rules and Orders

(1)Official drawing Rs. 80 per mensem and upwards shall give security in cash or in post office cash certificates :Provided that the Provincial Government or, in the case of an officiating appointment not exceeding four months, the Deputy Commissioner may permit personal security to be furnished.