Punjab-Haryana High Court
State Of Punjab And Others vs Dasrath Singh on 21 November, 2022
215 IOIN-LPA-981-2022
STATE OF PUNJAB AND OTHERS
V/S
DASRATH SINGH
...
The office has put up a note that year of the appeal has inadvertently been mentioned as "20022" instead of "2022" in the order passed by this Court on November 10, 2022.
Accordingly, it is ordered that year of the case be read as 2022.
Registry to carry out the necessary corrections. IOIN stands disposed of.
( Ravi Shanker Jha ) Chief Justice ( Arun Palli ) Judge 21st November, 2022 Rajan 1 of 1 ::: Downloaded on - 23-11-2022 03:00:55 :::