Bombay High Court
Gunda Tukaram Shinde (Since Decd) By ... vs Shri. Pandharinath Ramrao Shinde ... on 7 January, 2020
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION STAMP NO. 20195 OF 2012 IN WRIT PETITION NO. 3834 OF 1982 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : V. R. KACHARE I/c. REGISTRAR (JUDL-I) Date : 7th January 2020 Four weeks time (i.e. 04/02/2020) is granted to remove office objections, failing which registration of civil application (stamp) shall stand refused.
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I/C. REGISTRAR (JUDL-I) ::: Uploaded on - 09/01/2020 ::: Downloaded on - 09/01/2020 21:26:05 :::