Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(4) in Jammu and Kashmir School Education Act, 2002 (4)The Government shall prescribe norms and conditions for the functioning of recognized school.
