Rajasthan High Court - Jodhpur
Anita vs Sagar on 6 August, 2019
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 113/2019
Anita D/o Shri Ghewar Chand, Aged About 32 Years, B/c Harijan,
R/o Jasusar Vishwakarma Gate, Bikaner.
----Petitioner
Versus
Sagar S/o Shri Pema Ram, B/c Harijan, R/o Raniwal, Tehsil
Jaitaran, District Pali.
----Respondent
For Petitioner(s) : Mr. Roshan Lal
HON'BLE MR. JUSTICE P.K. LOHRA
Order 06/08/2019 Issue notice. Notice of the stay application also. Notices are made returnable on 09.09.2019, to be given 'dasti' to learned counsel for the appellant.
In the meanwhile, proceedings in Civil Misc. Case No.01/2018, pending before learned Additional District Judge, Jaitaran, District Pali shall remain stayed.
(P.K. LOHRA),J 19-AnilKC/-
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