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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(9)(a) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(a)A maximum of 65 marks shall be awarded to the candidate in proportion to the marks obtained by him/her in the Samvida Shala Shikshak Eligibility Examination;