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State of West Bengal - Section

Section 51 in The Appellate Side Rules of The High Court at Calcutta

51. From the Monthly Cause List the Deputy Registrar, subject to any special orders passed by the Judges or by the Registrar under Rule 57 of this Chapter, shall each day cause to be prepared and pasted on the Notice Board of the court a list of the cases to be taken up by each Bench on the following day. This list shall be called "The Daily Cause List", and a copy of it shall be submitted to each Judge.