Punjab-Haryana High Court
Union Of India And Others vs Manjit Singh And Others on 27 November, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.7023 of 2013 (O&M)
Union of India and others
.....Appellants
Versus
Manjit Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Nitin Kumar, Advocate for the appellants.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.6731 of 2013, titled as Union of India and others Vs. Hardev Singh and others.
(RAJESH BINDAL) JUDGE 27.11.2013 sharmila Devi Sharmila 2013.12.11 16:25 I attest to the accuracy and integrity of this document Chandigarh