Delhi High Court - Orders
Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 16 April, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 396/2020 & I.A. 2889/2020
BLA - S&P (JV) ..... Petitioner
Through: Mr. M. Dutta, Mr. Pavan Kr.
Chaturvedi & Mr. Aditya Guha,
Advocates.
versus
EXECUTIVE ENGINEER, NATIONAL
HIGHWAY DIVISION, ROAD CONSTRUCTION
DEPARTMENT, PURNIA ..... Respondent
Through: Mr. Azmat H. Amanullah & Ms.
Nitya Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.04.2024
1. Learned counsel for the respondent submits that the factual contentions with regard to participation of one of the arbitrators in the arbitral proceedings are undisputed and the respondent also accepts that the impugned award is liable to be set aside on this ground.
2. Learned counsel for the respondent seeks time to take instructions on the further course of action.
3. List on 29.04.2024.
PRATEEK JALAN, J APRIL 16, 2024/'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2024 at 02:57:28