Section 4(2) in The West Bengal Public Libraries Act, 1979
(2)The members, other than the ex officio members shall hold office for a period of [four years] [Words substituted for the words 'three years' by W.B. Act 24 of 1985.]:Provided that if a nominated or an elected member ceases to hold the position by virtue of which he was so nominated or elected, he shall automatically cease to be a member of the Council.
