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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Bengal Presidency - Subsection

Section 71(1)(d) in The Calcutta Hackney-Carriage Act, 1919

(d)prescribing the mark of identification of horses to be used in any hackney-carriage and the manner in which the mark is to be used;