Punjab-Haryana High Court
State Of Haryana vs Karim Deen Alias Kaim Din on 11 November, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.788 of 2002 (O & M)
State of Haryana
......Appellant
Versus
Karim Deen alias Kaim Din
.....Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.
None for the land owner.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.780 of 2002, titled State of Haryana Versus Ram Partap and others.
(RAJESH BINDAL) 11.11.2010 JUDGE J. Sharma