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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(iv) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(iv)to exercise all powers and perform all duties which, under or by virtue of any other written law, may be vested or delegated to it; and