Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(v) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (v)For Day ahead market, Power Exchange shall provide monthly details of all transactions on it platform in the formats appended to these regulations.
