Section 574(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959
(c)references to the Improvement Trust or Development Board constituted under the U.P. Town Improvement Act, 1919 or the Cawnpore Urban Area Development Act, 1945, and to the Chairman or President of such Trust or Board shall in respect of the City be construed as references respectively to the Development Committee constituted under this Act and to the Municipal Commissioner;