Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(3) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (3)Extension of the tenure of members of the Committee shall be on the basis of their performance appraisal by the State Government.
