Delhi High Court - Orders
Ayesha Singh vs University Of Delhi on 12 November, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~32 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10889/2019
AYESHA SINGH ..... Petitioner
Through: Mr. Tushar Singh, Advocate.
versus
UNIVERSITY OF DELHI ..... Respondent
Through: Mr. Mohinder J.S. Rupal and Ms.
V. Bhawani, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.11.2021 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 40006/2021 (for early hearing)
1. This is an application for early hearing of the writ petition filed on behalf of the petitioner.
2. The writ petition is listed today in the cause list of cases instituted during the year 2019 for 15.11.2021. The application is, therefore, disposed of.
W.P.(C) 10889/2019
1. At the request of Ms. V. Bhawani, learned counsel for the respondent- University of Delhi, four weeks' further time is granted for filing of the counter affidavit in terms of the order dated 12.02.2020.
2. List on 05.01.2022.
PRATEEK JALAN, J NOVEMBER 12, 2021/'vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:15.11.2021 12:26:41