Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 6 in The Jammu and Kashmir Special Security Group Act, 2000 6. Liability of Service in any part of the State and elsewhere. - Every member of the Group shall be liable to serve in any part of the State of Jammu and Kashmir or in any other part of India.
