Section 115VP(3)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115VP(3)] [Section 115VP] [Entire Act]

Union of India - Subsection

Section 115VP(3)(ii) in The Income Tax Act, 1961

(ii)shall, if he is not so satisfied, pass an order in writing refusing to approve the option for tonnage tax scheme, and a copy of such order shall be sent to the applicant:

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Union of India - Subsection

Section 115VP(3)(ii) in The Income Tax Act, 1961