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State of Jammu-Kashmir - Section

Section 12 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

12. Custody and verification of reference standards.

- Every reference standard shall be kept at such place and in such custody as may be prescribed, and no such reference standard shall be deemed to be a reference standard and shall be used as such unless it has been verified authenticated and maintained in accordance with the rules made under the Central Act.