Section 15(15)(a) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

(a)The loans arrived at in the manner indicated in Regulation 14 shall be considered as gross normative loan for calculation for interest on loan.

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