Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(70) in The M.P. Bhumi Vikas Rules, 1984 (70)"Varandah" means covered area with atleast one side open to the outside with the exceptions of parapet which may be of the height of one metre on the upper floors as may be provided on the open side;
