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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(a) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(a)A competent authority ordering reduction of an employee to a lower stage in the time scale of pay as a measure of penalty shall state the period for which the reduction shall be effective and whether on restoration the period of reduction shall operate to postpone future increment and if so, to what extent: