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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in The Assam Technical Education Service Rules, 1981

(3)Subject to the suitability as may be decided by the Board and by the appointing authority as set forth in Rule 13 and by the Commission wherever such consultation with the Commission is necessary under Rule 14 and also subject to possessing qualification and experience as prescribed hereinafter, an officer shall be eligible for promotion from one cadre to another of the service in the manner provided below :
(i)From Assistant Professor-to Professor Engineering College.
(ii)From Head of Department, Polytechnic-to Principal Polytechnic/ Joint Director/Controller of Examination.
(iii)From Workshop Superintendent, Engineering College-to Assistant Professor, Engineering College.
(iv)From Lecturer, Engineering College-to Assistant Professor, Engineering College.
(v)From Lecturer, Polytechnic/Workshop Superintendent, Polytechnic/ Superintendent, Junior Technical School-to Head of Department, Polytechnic/Workshop Superintendent, Engineering College.